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Il And Fs Financial Services Limited ... vs Kohinoor Realty Management Private ...
2024 Latest Caselaw 3000 Bom

Citation : 2024 Latest Caselaw 3000 Bom
Judgement Date : 31 January, 2024

Bombay High Court

Il And Fs Financial Services Limited ... vs Kohinoor Realty Management Private ... on 31 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                         1              23 sj 44-19 in comss 839-19-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                        SUMMONS FOR JUDGMENT NO.44 OF 2019
                                        IN
                       COMMERCIAL SUMMARY SUIT NO.839 OF 2019

 IL & FS Financial Services Limited (IFIN) ... Plaintiff
       Vs.
 Kohinoor Realty Management
 Private Limited and ors.                  ... Defendants

                                  -------
 Mr. Rohan Savant, Mr. Bhushan Shah, Mr. Akash Jain, Mr. Aakash Mehta
 and Ms. Alisha D'Souza i/by M/s Mansukhlal Hiralal & Co., Advocates for
 the Plaintiff.
 Mr. Akshay Patil with Ms. Neha Patil and Ms. Rina Ram i/by Mr. Akshay
 Kamble, Advocates for the Defendant No.1.
 Mr. Hardik Joshi i/by Mr. Mandar Soman, Advocates for the Defendants
 No.2 and 3.
                                 -------
                   CORAM : ABHAY AHUJA, J.

DATE : 31 JANUARY, 2024. P.C. :

1. Pursuant to earlier orders of this Court, today when the matter is

called out, both the learned counsel submit that the valuer appointed by

this Court has submitted valuation report dated 29 th January, 2024 which

they have received only yesterday and they need some time to go through

the same.

2. Accordingly, at their request, list on 8th February, 2024.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

 
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