Bombay High Court
Brijo Chetandas Chawla vs Ashok D. Bhuta And Ors on 31 January, 2024
2-CRA-409-2023.doc
SRW
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO. 409 OF 2023
WITH
INTERIM APPLICATION NO.13980 OF 2023
Sanjay Ramchandra Parab ....APPLICANT
V/S
Ashok D. Bhuta ....RESPONDENT
WITH
CIVIL REVISION APPLICATION NO. 575 OF 2023
WITH
INTERIM APPLICATION NO.15986 OF 2023
Jaswant Singh Bhogal ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 572 OF 2023
WITH
INTERIM APPLICATION NO.15983 OF 2023
Brazil John Dsilva ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 577 OF 2023
WITH
INTERIM APPLICATION NO.15989 OF 2023
Kesrichand Jivachand Shah (deceased)
Thr. Lrs. Pushpa Keshrichand Shah And Ors. ...APPLICANTS
V/S
1/11
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Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 569 OF 2023
WITH
INTERIM APPLICATION NO.15977 OF 2023
M/s. Arihant Enterprises ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 610 OF 2022
Subadra Hari Yadav ....APPLICANT
V/S
Ashok D. Bhuta ....RESPONDENT
WITH
CIVIL REVISION APPLICATION NO.611 OF 2022
Sharada Ravindra Singh ....APPLICANT
V/S
Ashok D. Bhuta ....RESPONDENT
WITH
CIVIL REVISION APPLICATION NO. 612 OF 2022
Ravindra Narayan Kale ....APPLICANT
V/S
Ashok D. Bhuta ....RESPONDENT
WITH
CIVIL REVISION APPLICATION NO. 613 OF 2022
Ravindra Pawhari Singh ....APPLICANT
V/S
Ashok D. Bhuta ....RESPONDENT
2/11
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WITH
CIVIL REVISION APPLICATION NO. 614 OF 2022
Tazhe Purayil Dakshyani ....APPLICANT
V/S
Ashok D. Bhuta ....RESPONDENT
WITH
CIVIL REVISION APPLICATION NO. 570 OF 2023
WITH
INTERIM APPLICATION NO.15979 OF 2023
IN
CIVIL REVISION APPLICATION NO. 570 OF 2023
Brazil John Dsilva ....APPLICANT
V/S
Ashok D. Bhuta And Ors ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 571 OF 2023
WITH
INTERIM APPLICATION NO.1598O OF 2023
IN
CIVIL REVISION APPLICATION NO. 571 OF 2023
Rehan Fastners ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 568 OF 2023
WITH
INTERIM APPLICATION NO.15976 OF 2023
IN
3/11
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CIVIL REVISION APPLICATION NO. 568 OF 2023
Jayantilal Narkeram Panchal ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 576 OF 2023
WITH
INTERIM APPLICATION NO.15987 OF 2023
Kamala K. Bhatia ....APPLICANT
V/S
Ashok D. Bhuta ....RESPONDENT
WITH
CIVIL REVISION APPLICATION NO. 573 OF 2023
WITH
INTERIM APPLICATION NO.15985 OF 2023
Sahadev Balaji Korgaokar ....APPLICANT
V/S
Ashok D. Bhuta ....RESPONDENT
WITH
CIVIL REVISION APPLICATION NO.574 OF 2023
WITH
INTERIM APPLICATION NO.15984 OF 2023
Satish Shekhar Poojari ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 615 OF 2022
Vinod Banslochan Singh ....APPLICANT
4/11
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V/S
Ashok D. Bhuta ....RESPONDENT
WITH
CIVIL REVISION APPLICATION NO. 496 OF 2023
WITH
INTERIM APPLICATION NO.14953 OF 2023
Sunil Morar Panchal ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.499 OF 2023
WITH
INTERIM APPLICATION NO.14963 OF 2023
Malati Chandrakant Mehta ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.500 OF 2023
WITH
INTERIM APPLICATION NO.14965 OF 2023
Jayarama Kurumbila Poojar 1(Deceased)
Thr. Sashikala Jayaram Poojari ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.495 OF 2023
WITH
INTERIM APPLICATION 14954 OF 2023
Vakil Shayamrathi Singh ....APPLICANT
V/S
5/11
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Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 487 OF 2023
WITH
INTERIM APPLICATION NO.14941 OF 2023
Savitri Vakil Singh ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 496 OF 2023
WITH
INTERIM APPLICATION NO.14956 OF 2023
Shubhash Dayaram Panchal ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 485 OF 2023
WITH
INTERIM APPLICATION NO.14939 OF 2023
Harcharan Singh Kuljit Singh ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.488 OF 2023
WITH
INTERIM APPLICATION NO.14942 OF 2023
Harpal Singh (Deceased) Thr. Lrs.
Balwinder Kaurand Ors. ....APPLICANTS
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
6/11
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WITH
CIVIL REVISION APPLICATION NO. 484 OF 2023
WITH
INTERIM APPLICATION NO.14938 OF 2023
Nilam Nandakishor Trilookar ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.497 OF 2023
WITH
INTERIM APPLICATION NO.14959 OF 2023
Dinesh C. Mehta ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 498 OF 2023
WITH
INTERIM APPLICATION NO.14961 OF 2023
Nammi Swarnsheel Jain ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO. 486 OF 2023
WITH
INTERIM APPLICATION NO.14940 OF 2023
Taramathi Panchal (Deceased)
Thr. Lrs. Sunil Morar Panchal ....APPLICANT
V/S
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.489 OF 2023
7/11
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WITH
INTERIM APPLICATION NO.14943 OF 2023
Mukesh Waman Parab ....APPLICANT
Versus
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.491 OF 2023
WITH
INTERIM APPLICATION NO.14948 OF 2023
Brijo Chetandas Chawla ....APPLICANT
Versus
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.490 OF 2023
IN
INTERIM APPLICATION NO.14947 OF 2023
Jaysukh Shantilal Salot ....APPLICANT
Versus
Ashok D. Bhuta ....RESPONDENT
WITH
CIVIL REVISION APPLICATION NO.493 OF 2023
WITH
INTERIM APPLICATION NO.14950 OF 2023
Suresh Maruti Rane ....APPLICANT
Versus
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.492 OF 2023
WITH
INTERIM APPLICATION NO.14949 OF 2023
8/11
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Naina Bhavesh Jain ....APPLICANT
Versus
Ashok D. Bhuta And Ors. ....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.617 OF 2023
WITH
INTERIM APPLICATION NO.16405 OF 2023
Prakash Electronics, Thr, Partner
Mr. K. G. S. Ubramanian ....APPLICANT
Versus
Ashok D. Bhuta And Ors. .....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.620 OF 2023
WITH
INTERIM APPLICATION NO.16408 OF 2023
M/s. V. M. Plating, Thr
Partnership Firm Thr.
Partner Meena Nanavati ....APPLICANT
Versus
Ashok D. Bhuta And Ors. .....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.619 OF 2023
WITH
INTERIM APPLICATION NO.16407 OF 2023
Chandrakant Nagvekar ....APPLICANT
Versus
Ashok D. Bhuta And Ors. .....RESPONDENTS
WITH
CIVIL REVISION APPLICATION NO.618 OF 2023
WITH
9/11
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INTERIM APPLICATION NO.16406 OF 2023
Shubhash Dayaram Panchal ....APPLICANT
Versus
Ashok D. Bhuta And Ors. .....RESPONDENTS
WITH
INTERIM APPLICATION NO.16409 OF 2023
IN
CIVIL REVISION APPLICATION NO.621 OF 2023
Kodomudi Ramchandran Laxminarayan ....APPLICANT
Versus
Ashok D. Bhuta And Ors. .....RESPONDENTS
Mr. Rajendra Mishra a/w Mr. R. D. Misra Adv. Jayashri
Manjrekar & Adv. Priyanka Ghash & Adv. Srushti Pathak i/b
M/s. Solicis Lex for the Applicants in all the Matters.
Mr.Y.S. Jahagirdar, Senior Counsel with Mr.Amrut Joshi,
Mr.Kashit Shah and Mr.Hersh Choksi i/b M/s.Kanga & Co. for
Respondents No.1 in all the Matters.
CORAM : RAJESH S. PATIL, J.
DATE : 31 JANUARY, 2024.
P.C. :-
1. After the matter was argued for some time. On a query
raised by this Court whether the Applicant / obstructionists have
complied with the directions of the Appellate Bench's by Order
dated 5 July 2019, whereby they were directed to deposit
monthly compensation at the rate of Rs.25/- per sq. ft. from the
date of the impugned Judgment and decree of Trial Court dated
2-CRA-409-2023.doc
20 November 2017 till final disposal of the Appeal.
2. Mr. Rajendra Mishra, Advocate appearing on behalf of
the Applicant and Mr. R. D. Misra appearing for the Applicant,
informs this Court that they will check with their client by friday
i.e on 2 February, 2024 and will give a detail summary as to
Whether the said directions given by Appellate Court has been
complied by each of the Applicant or not ?.
3. Both the parties are permitted to file summary in form
of a chart, as to whether the direction of Appellate Court are
complied with. A copy of the said chart should be exchanged
with the original landlord's counsel.
4. Stand over to 6 February 2024. To be listed "High on
Board".
(RAJESH S. PATIL, J.)
