Kalyan Bhaurao Bongane vs Pramod Sadhuram Masand
2024 Latest Caselaw 2642 Bom

Bombay High Court

Kalyan Bhaurao Bongane vs Pramod Sadhuram Masand on 29 January, 2024

2024:BHC-AUG:1949


                                                                           cran4421.23
                                                 -1-

                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   BENCH AT AURANGABAD

                            CRIMINAL APPLICATION NO. 4421 OF 2023
                                             IN
                       80 CRIMINAL REVISION APPLICATION NO. 364 OF 2023

                                     Kalyan Bhaurao Bongane
                                              VERSUS
                                    Pramod Sadhuram Masand
                                                  ...
                Advocate for Applicant : Mrs. Pooja Vijay Langhe
                                                .....

                                            CORAM : SANJAY A. DESHMUKH, J.

DATED : 29th JANUARY, 2024.

PER COURT :-

1. Heard learned advocate for the applicant.

2. Considering the facts and circumstances of the case,

pending, hearing and final disposal of criminal revision application

No. 364 of 2023, the criminal application No. 4421 of 2023 is allowed.

The execution, operation and implementation of the impugned

judgment and order dated 25.10.2023 passed by the learned

Additional Sessions Judge, Court No.7, Aurangabad in criminal

appeal No. 53 of 2016, is hereby suspended.

3. The application is disposed of.

(SANJAY A. DESHMUKH, J.)

rlj/