Kansai Nerolac Paints Limited vs Mauria Udyog Limited
2024 Latest Caselaw 2629 Bom

Bombay High Court

Kansai Nerolac Paints Limited vs Mauria Udyog Limited on 29 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                   5. SJ 52-22 in COMSS 71-22.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                         IN ITS COMMERCIAL DIVISION

                   SUMMONS FOR JUDGMENT NO. 52 OF 2022
                                  IN
                  COMMERCIAL SUMMARY SUIT NO. 71 OF 2022

 Kansai Nerolac Paints Limited                                 ...Plaintiff
       V/S.
 Mauria Ydyog Limited                                          ...Defendant


 Mr. Hamza Mir i/b Lexicon Law Partners, Advocate for the Plaintiff.
 Mr. Tanvir Mehta for Defendants.


                           CORAM      :       ABHAY AHUJA, J.

                           DATE       :       29h JANUARY, 2024


 P.C. :

1. When the matter is called out, this Court has informed that the

valuation of the suit is below Rs. 10 Cr. and mentioned in the list of

matters which are likely to be transferred to the City Civil Court at

Bombay.

2. Accordingly, remove from the board. Registry to take appropriate

action.

(ABHAY AHUJA, J.)