Shri. Kshitij Pravin Desai And Anr vs Chief Controlling Revenue Authority, ...
2024 Latest Caselaw 2467 Bom

Bombay High Court

Shri. Kshitij Pravin Desai And Anr vs Chief Controlling Revenue Authority, ... on 25 January, 2024

Author: Gauri Godse

Bench: Gauri Godse

                                                              1-WP-4838-2017.docx


rrpillai              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION
                                    WRIT PETITION NO. 4838 OF 2017


           Shri Kshitij Pravin Desai and Another              ...        Petitioners
                  Vs.
           Chief Controlling Revenue Authority                ...        Respondent
           Pune and Another


           Mr. Abhijeet Rane a/w. Ms. Swarta Suryawanshi for the Petitioner.
           Ms. M. S. Bane, AGP for the State.


                                             CORAM : GAURI GODSE, J.

DATE : 25th JANUARY 2024

P.C.

Arguments concluded. Judgment reserved.

[GAURI GODSE, J.]