Ambarwadikar And Company Through ... vs Secretary, Water Resources Department
2024 Latest Caselaw 2332 Bom

Bombay High Court

Ambarwadikar And Company Through ... vs Secretary, Water Resources Department on 24 January, 2024

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD


               999 COMMERCIAL APPEAL NO.1 OF 2023


                   AMBARWADIKAR AND COMPANY,
  THROUGH PARTNER SURYAKANT VITTHALRAO AMBARWADIKAR
                                VERSUS
            SECRETARY, WATER RESOURCES DEPARTMENT
                                    ...
  Mr. R.F. Totala, Advocate h/f Mr. Ganesh Yadav and Swapnil Lohiya,
                        Advocates for appellant

         Mr. S.S. Nade, Advocate for applicant in CA/677/2024

    Mr. K.T. Taur and Mr. V.A. Bagal Patil, Advocates for applicant in
                            CA/14803/2023

             Mr. Mr. N.S. Tekale, AGP for respondent No.1

Mr. S.V. Adwant, Advocate h/f Mr. A.A. Yadkikar and Mr. Akshay Kulkarni,
                  Advocates for respondent Nos.2 to 11

             Mr. S.V. Natu, Advocate for respondent No.12
                                  ...
                                 WITH
       CIVIL APPLICATION NO.677 OF 2024 IN COMAP/1/2023
                                 WITH
      CIVIL APPLICATION NO.13953 OF 2023 IN COMAP/1/2023
                                 WITH
      CIVIL APPLICATION NO.13954 OF 2023 IN COMAP/1/2023
                                 WITH
      CIVIL APPLICATION NO.13955 OF 2023 IN COMAP/1/2023
                                 WITH
      CIVIL APPLICATION NO.14280 OF 2023 IN COMAP/1/2023
                                           2                          Comm.Appeal_1_2023



                                      WITH
         CIVIL APPLICATION NO.14803 OF 2023 IN COMAP/1/2023
                                        ...

                                 CORAM :        SMT. VIBHA KANKANWADI &
                                                S.G. CHAPALGAONKAR, JJ.

                                 DATE :         24th JANUARY, 2024


ORDER :

1 Submissions on behalf of both the parties have been heard. The

matter is closed for Judgment. Till the pronouncement of the Judgment

interim relief, granted earlier, to continue.

( S.G. CHAPALGAONKAR, J. ) ( SMT. VIBHA KANKANWADI, J. )

agd