Samarth Garden Chs Ltd vs Mr. Narendra Kumar Dubey And Ors
2024 Latest Caselaw 2285 Bom

Bombay High Court

Samarth Garden Chs Ltd vs Mr. Narendra Kumar Dubey And Ors on 24 January, 2024

Author: Gauri Godse

Bench: Gauri Godse

         Digitally
         signed by
         VARSHA
                   Digitally
VARSHA VIJAY signed by
VIJAY    RAJGURU   VARSHA
RAJGURU  Date:
      VARSHA       VIJAY
         2024.01.29
      VIJAY        RAJGURU
         15:46:10Date:
      RAJGURU
         +0530 2024.01.29
                  14:20:44
                  +0530




                                                                                  901-wp-6188-2023-wp-6819-2023+.doc




       varsha                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                       CIVIL APPELLATE JURISDICTION
                                                     WRIT PETITION NO. 6188 OF 2023
                                                                   WITH

                                                     WRIT PETITION NO. 6189 OF 2023

                                Samarth Garden CHS Ltd                                     ... Petitioner
                                               vs.
                                Mr. Narendra Kumar Dubey and Ors                           ... Respondents

                                                                  WITH
                                                     WRIT PETITION NO. 6819 OF 2023

                                K Mahadev and Co. Pvt Ltd                                  ... Petitioner
                                               vs.
                                Samarth Garden CHS Ltd                                     ... Respondent


                                Mr. Girish Godbole, Senior Advocate a/w. Yogesh K. Deshpande
                                a/w. Ashutosh Gale a/w. Mahesh Karule i/b. YKD and Associates for
                                Petitioner in WP/6188/23 and WP/6189/23 and for Respondent No.1
                                in WP/6819/23.

                                Mr. Maulik Tanna for Petitioner in WP/6819/23.
                                Mr. Mayur Khandeparkar a/w. Maulik Tanna and K.K. Komne for
                                Respondent Nos. 1 and 2 in WP/6188/23 and WP/6189/23.
                                Mr. A.P. Vanarse, AGP for Respondent-State.


                                                                  CORAM : GAURI GODSE, J.

DATED : 24th JANUARY, 2024

Page no. 1 of 2

901-wp-6188-2023-wp-6819-2023+.doc

P.C. :-

WRIT PETITION NO. 6188 OF 2023

1. Arguments concluded. Judgment reserved.

2. Ad interim order passed in the matter to continue till the

pronouncement of judgment.

WRIT PETITION NO. 6189 OF 2023 WITH WRIT PETITION NO. 6819 OF 2023

3. To be listed after judgment is pronounced in Writ Petition No.

6188 of 2023.

4. Ad interim order in Writ Petition No. 6819 of 2023 to continue

till the next date.

(GAURI GODSE, J.)

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