Garden Court Distilleries Pvt.Ltd vs Karmayogi Shankarraoji Patil S.S.K. ...
2024 Latest Caselaw 220 Bom

Bombay High Court

Garden Court Distilleries Pvt.Ltd vs Karmayogi Shankarraoji Patil S.S.K. ... on 4 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                 2-SJ-29-2021.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO.29 OF 2021

 GARDEN COURT DISTILLERIES PVT. LTD.                    )...PLAINTIFF
          V/s.
 KARMAYOGI SHANKARRAOJI PATIL S.S.K. LTD. )
 AND OTHERS                               )...DEFENDANTS

 Mr.Ranjeev Carvalo, Mr.Pankaj Uttaradhi i/by Ms.Sabeena Mahadik,
 Advocate for the Plaintiff.
 Mr.Sanjay Patil, Authorized Signatory of the Plaintiff.
 Mr.Sanjeev Kadam a/w. Mr.Ramdas Hake, Advocate for the Defendants.
 Mr.Harshvardhan Patil, Defendant no.2 in person, through Video
 Conferencing.

                               CORAM     :      ABHAY AHUJA, J.

                               DATE      :      4th JANUARY 2024

 P.C. :

1. This matter is listed for settlement / filing of Consent Terms. The

learned Counsel appearing in the matter seek some time to file the

Consent Terms. At their request, list on 9th January 2024.

(ABHAY AHUJA, J.)