Bharat Sakharam Ghodake vs The State Of Maharashtra And Others
2024 Latest Caselaw 2074 Bom

Bombay High Court

Bharat Sakharam Ghodake vs The State Of Maharashtra And Others on 23 January, 2024

                                  1                       41-WP-578-18.odt




       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  BENCH AT AURANGABAD


                  WRIT PETITION NO. 578 OF 2018

                   BHARAT SAKHARAM GHODAKE
                               VERSUS
            THE STATE OF MAHARASHTRA AND OTHERS
                                  ...
      Advocate for the Petitioner : Mr. V. N. Shinde holding for
                                    Mr. Ameet R. Vaidya
      AGP for Respondents No.1, 2 and 4 to 6 : Mr. A. S. Shinde
       Advocate for Respondent No.3 : Mr. P. R. Katneshwarkar
                                  ...

                                      CORAM : S. G. MEHARE, J.

DATE : 23-01-2024 PER COURT :-

1. Mr. Vaidya, learned counsel has filed leave note.

2. Last chance granted to file the synoptical notes along with

judgments as per order 10.10.2023.

3. Stand over to 27.02.2024.

( S. G. MEHARE ) JUDGE

rrd