Subhash Ramnath Pandey vs Madhuvanti Subhash Pandey
2024 Latest Caselaw 2070 Bom

Bombay High Court

Subhash Ramnath Pandey vs Madhuvanti Subhash Pandey on 23 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                               35-comss-49-2022.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                   COMMERCIAL SUMMARY SUIT NO. 49 of 2022

 Subhash Ramnath Pandey                       ...Plaintiff
            V/s.
 Madhuvanti Subhash Pandey                    ...Defendant
                                     WITH
                 SUMMONS FOR JUDGMENT (L) NO. 16165 OF 2023
                                     WITH
                    INTERIM APPLICATION (L) NO.8904 OF 2022
                                      IN
                   COMMERCIAL SUMMARY SUIT NO. 49 OF 2022

 Ms. Prachi Kolambekar i/b Thodur Law Associates, for the Plaintiff.
 Mr. Akhilesh Dubey with Mr. Varad Dubey, Ms. Gulnar Khan and Ms.
 Akshita Vakharia i/b Mr. Dharmesh Jodhi for Defendant.

                           CORAM   :     ABHAY AHUJA, J.

                           DATE    :     23rd JANUARY, 2024
 P.C. :

1. Ms. Kolambekar, learned Counsel appears for the Plaintiff and

submits that Mr. Ankit Lohia, is busy in another Court and some

accommodation be granted.

2. Mr. Dubey, learned Counsel for the Defendant submits that this

matter finds place in the list of matters likely to be transferred in the

City Civil Court at Bombay on the ground of valuation being less then

pecuniary jurisdiction of this Court.

3. List on 13th February, 2024.

(ABHAY AHUJA, J.)