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The State Of Maharashtra And Ors vs Sudhir Sudhakar Jadhav And Ors
2024 Latest Caselaw 2062 Bom

Citation : 2024 Latest Caselaw 2062 Bom
Judgement Date : 23 January, 2024

Bombay High Court

The State Of Maharashtra And Ors vs Sudhir Sudhakar Jadhav And Ors on 23 January, 2024

                                    -1-
                                                              ca15435.11.odt

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

                CIVIL APPLICATION NO. 15435 OF 2011 IN
                SECOND APPEAL ST. NO. 30729 OF 2011

The State of Maharashtra & others                             .. Applicants

Versus

Sudhir Sudhakar Jadhav & others                               .. Respondents

Mr. S. V. Hange, AGP for the State.
Mr. P. D. Bachate, Advocate for respondents No. 1 & 3.

                                  CORAM : R. M. JOSHI, J.

DATE : 23rd JANUARY, 2024. PER COURT :

1. Learned counsel Mr. Bachate states that he has

instructions to appear on behalf of respondent No. 3.

2. This application is filed for condonation of delay of 40

days in preferring second appeal against judgment and decree dated

29th April, 2009 passed in Regular Civil Appeal No. 220/2007.

3. Learned AGP submits that on account of administrative

difficulties, appeal could not be filed in time. Learned counsel for

respondents opposed the application by contending that no

satisfactory reasons are shown for causing delay in preferring appeal.

ca15435.11.odt

4. Perusal of application does not show any malafides on

the part of the applicant in not preferring appeal in time. In the

interest of justice, application stands allowed in terms of prayer

clause 'B'.

( R. M. JOSHI) Judge dyb

ca15435.11.odt

IN THE HIGH COURT OF JUDICATURE OF BOMBAY BENCH AT AURANGABAD

SECOND APPEAL ST. NO. 30729 OF 2011

The State of Maharashtra & others .. Appellants

Versus

Sudhir Sudhakar Jadhav & others .. Respondents

Mr. S. V. Hange, AGP for the State. Mr. P. D. Bachate, Advocate for respondents No. 1 & 3.

CORAM : R. M. JOSHI, J. DATE : 23rd JANUARY, 2024. PER COURT :

1. Appeal be registered.

2. Stand over to 8th February, 2024, for admission.

( R. M. JOSHI) Judge dyb

 
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