Chanda Kochhar vs Central Bureau Of Investigation And Anr
2024 Latest Caselaw 1922 Bom

Bombay High Court

Chanda Kochhar vs Central Bureau Of Investigation And Anr on 23 January, 2024

Bench: Anuja Prabhudessai, N. R. Borkar

                                                                         Board Sr.No.:-3

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

              CR. WRIT PETITION NO. 378 OF 2023

 Chanda Kochhar                                  ....PETITIONER
             V/S
 Central Bureau Of Investigation And Anr.      ....RESPONDENT

WITH CR. WRIT PETITION NO. 377 OF 2023

Deepak Kochhar ....PETITIONER V/S Central Bureau Of Investigation And Anr. ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 804 OF 2023 In Cr. Writ Petition 378 OF 2023

Chanda Kochhar ....PETITIONER V/S Central Bureau Of Investigation And Anr. ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 310 OF 2023 In Cr. Writ Petition 378 OF 2023

Chanda Kochhar ....PETITIONER V/S Central Bureau Of Investigation And Anr. ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 313 OF 2023 In Cr. Writ Petition 378 OF 2023

Chanda Kochhar ....PETITIONER V/S Central Bureau Of Investigation And Anr. ....RESPONDENT

Sr. Adv. Amit Desai and Mr. Gopal Shenoy a/w Mr. Rohan Dakshini, Ms. Deepa Shetty, Mr. Tejas Popat and Mr. Pranav Narsaria i/by Rashmikant and Partners for Petitioner Adv. Kuldeep Patil a/w Adv. Ashish Kumar Srivastava, Adv. Saili Dhuru, Adv. Nikhil Hire for Respondent No 1 (C.B. I.)

Ms. Rutuja Ambekar - APP for the State

CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 23rd January, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )