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Oha Commute Private Limited And Anr vs Pune Mahanagar Parivahan ...
2024 Latest Caselaw 1801 Bom

Citation : 2024 Latest Caselaw 1801 Bom
Judgement Date : 22 January, 2024

Bombay High Court

Oha Commute Private Limited And Anr vs Pune Mahanagar Parivahan ... on 22 January, 2024

                                                                            9-ASARAST-31630-2023.DOC




                                                                                                      Sumedh



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION


                               ARBITRATION APPEAL (ST) NO. 31630 OF 2023


                       OHA Commute Pvt Ltd & Anr                                           ...Appellants
                            Versus
                       Pune Mahanagar Parivahan Mahamandal Ltd                           ...Respondent


                       Mr Ravi Kadam, Senior Advocate, with Vinodini Srinivasan,
                            Anshul Anjaulekar, Harjot Singh Alang, i/b. Rawal Shah & Co,
                            for the Appellant.
                       Ms RD Dhongole (Online), for the Respondent.



                                                     CORAM      Kamal Khata, J.

DATED: 22nd January 2024 PC:-

1. Heard Mr Kadam for the Appellants and the Advocate for the Respondent for sometime.

1. After some arguments, Advocate for the Respondent seeks time to address me on use of the word 'दंड' in their letter at page 368 (relevant word at page 373) and to point out Judgments with regard to the points to be considered by the court on 'invocation of bank guarantee'; list the matter on 13th February 2024.

Digitally signed by SUMEDH SUMEDH NAMDEO NAMDEO SONAWANE SONAWANE Date:

2024.01.23 10:58:50 +0530

22nd January 2024

9-ASARAST-31630-2023.DOC

2. Previous order, if any, to continue until the next date.

(Kamal Khata, J)

22nd January 2024

 
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