Citation : 2024 Latest Caselaw 1670 Bom
Judgement Date : 19 January, 2024
k 1/1 906 wp 7192.23 as.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.7192 OF 2023
BHAGWAN SAHEBRAO SONAWANE ....PETITIONER
V/S
THE GENERAL MANAGER,
BEST UNDERTAKING ....RESPONDENT
...
Mr. J.P. Kharge for the Petitioner.
Mr. Sagar Shetty a/w Ms. Shraddha Nagaonkar, Mr. Rouble Chabra for
Respondent-BEST.
...
CORAM: SANDEEP V. MARNE, J.
DATE : JANUARY 19, 2024.
P.C.:
1 The arguments in the Petition were concluded on 15 January 2024 and the judgment was reserved. However the Petition was listed for direction on 18 January 2024 when the attention of the learned Counsel appearing for the parties was drawn to the judgment delivered by this Court in Balu Namdevrao Mule vs. General Manager, The BEST Undertaking in Writ Petition No.2096 of 2010, decided on 12 September 2023. Accordingly, both the learned Counsel appearing for the parties are heard today on the judgment passed by this Court in Balu Namdeorao Mule (supra).
2 Arguments heard. Judgment reserved.
(SANDEEP V. MARNE, J.)
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