M/S. R. K. Sancheti, Nagpur Thr. ... vs State Of Maharashtra, Thr. Secretary ...
2024 Latest Caselaw 1653 Bom

Bombay High Court

M/S. R. K. Sancheti, Nagpur Thr. ... vs State Of Maharashtra, Thr. Secretary ... on 19 January, 2024

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6216 OF 2023
                              In
                        STAMP NO. OF

 M/s. R. K. Sancheti, Nagpur Thr. Partner,        ....PETITIONER
 Rajendra Kisanlal Sancheti And Another
             V/S
 State Of Maharashtra, Thr. Secretary (roads), ....RESPONDENT

Ministry Of Public Works, Mumbai And Others

KULDEEP PRADEEP MAHALLE for Petitioner ANAND SHRINIWAS DESHPANDE for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 19th January, 2024 P.C. :

Shri A.A.Naik with shri K.P.Mahalle Adv. for the petitioner. Shri Firdos Mirza with shri A.S.Deshpande Adv. for the respondent No.5. Shri A.M.Joshi AGP for R-1 to 4. S.O. 22.01.2024 for Judgment .

( FOR REGISTRAR JUDICIAL )