Shashikant @ Dada S/O. Haribhau Garad vs The State Of Maharashtra And Others
2024 Latest Caselaw 153 Bom

Bombay High Court

Shashikant @ Dada S/O. Haribhau Garad vs The State Of Maharashtra And Others on 3 January, 2024

Author: R.G. Avachat

Bench: R.G. Avachat

                                                                    1                 913-Criappeal-1177-2019.odt




                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                      BENCH AT AURANGABAD

                                                CRIMINAL APPEAL NO. 1177 OF 2019

                                            Shashikant @ Dada S/o. Haribhau Garad
                                                            VERSUS
                                             The State Of Maharashtra and Others
                                                                ...
                              Mr. Ladda Somnath G and Khivansara Sunny S, Advocate for Appellant
                              Mrs. V S. Choudhary, APP for Respondent No.1/State
                              Mr. D. R. Dhumal, Advocate for Respondent No.2 (Absent)
                                                                  ...
                                                           CORAM : R.G. AVACHAT &
                                                                      NEERAJ P. DHOTE, JJ.

                                                               DATE     : 03.01.2024

                              PER COURT :
                              1.       We have heard the appeal.

2. In our view, the outcome would be the acquittal. However, it will take time for us to write down the judgment. In view of the same, the appellant be released on his executing P.R. bond in the sum of Rs.15000/- to appear before this Court to hear the judgment pronounced.

3. Parties to act upon the authenticated copy of this order.

(NEERAJ P. DHOTE, J.) (R.G. AVACHAT, J.)

Signed by: Md. Sameer Q. Designation: PA To Honourable Judge Date: 03/01/2024 19:09:52 Sameer