Seth G. S. Medical College And Kem ... vs Rajan Keshav Rawool
2024 Latest Caselaw 145 Bom

Bombay High Court

Seth G. S. Medical College And Kem ... vs Rajan Keshav Rawool on 3 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

   2024:BHC-OS:83


                                                              24. SJ 14-23 in SS 5-23.doc


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT NO. 14 OF 2023
                                                      IN
                                           SUMMARY SUIT NO. 5 OF 2023

                     Seth G. S. Medical College and KEM Hospital
                     Diamond Jubilee Society Trust                          ...Plaintiff
                           V/s.
                     Rajan Keshav Rawool                                    ...Defendant


                     Mr. Anoshak Davar i/b Mr. Abhishek Matkar, Mr. Nishit Tanna and Mr.
                     Malhar Bageshwar, Advocate for the Plaintiff.
                     Mr. Amogh K. Karmadikar, Advocate for the Defendant No.1.
                     Mr. Wasif Qureshi h/f Mr. Amol Joshi, Advocate for Defendant No.2.

                                               CORAM   :    ABHAY AHUJA, J.

                                               DATE    :    3RD JANUARY, 2024


                     P.C. :



                     .        Today the matter is listed for hearing of summons for judgment.
       Digitally
       signed by
       NIKITA        However, Mr. Karmadikar, learned Counsel appears for Defendant No.1
NIKITA YOGESH
YOGESH GADGIL
GADGIL Date:
       2024.01.03
       19:04:29      and seeks some accommodation to prepare in the matter. Mr. Qureshi,
       +0530

learned Counsel for Defendant No.2 also seeks some accommodation

on the ground that the leading Counsel has undergone dental surgery

and is not available today. Accordingly, list on 9th January, 2024 for

hearing on summons for judgment.

(ABHAY AHUJA, J.)