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Bhagvanji Raiyani vs The Municipal Corporation Of Greater ...
2024 Latest Caselaw 141 Bom

Citation : 2024 Latest Caselaw 141 Bom
Judgement Date : 3 January, 2024

Bombay High Court

Bhagvanji Raiyani vs The Municipal Corporation Of Greater ... on 3 January, 2024

            Digitally
            signed by
            MULEY
MULEY       SHUBHAM
SHUBHAM     PRAVINRAO
PRAVINRAO   Date:                                       1                  10-PILL-2557-2021.doc
            2024.01.04
            10:14:20
            +0530


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION
                            PUBLIC INTEREST LITIGATION (L) NO. 2557 OF 2021

                   Bhagvanji Raiyani                                     ... Petitioner
                        V/s.
                   The Municipal Corporation of Greater
                   Mumbai & Ors.                                         ... Respondents


                   Mr. Bhagvanji Raiyani is present in person.

                   Ms. Oorja Dhond i/by S. K. Sonawane for Respondent Nos.1 &
                   2.

                   Mr. Abhay Patki, AGP for Respondent No.3.


                                       CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
                                               ARIF S. DOCTOR, J.

DATED : 3rd JANUARY, 2024.

P.C. :

1. Heard.

2. Judgment is reserved, to be pronounced on 15 th

January, 2024.

(ARIF S. DOCTOR, J.) (CHIEF JUSTICE)

Shubham 1 of 1

 
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