Apurva Paresh Shah vs Roshni Wd/ O Rahul Rajendra Prasad Saraf
2024 Latest Caselaw 1336 Bom

Bombay High Court

Apurva Paresh Shah vs Roshni Wd/ O Rahul Rajendra Prasad Saraf on 18 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1           43 comss 54-23 with sj 10-24 in comss 54-23 with ial 33952-23 in comss 54-23-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                         INTERIM APPLICATION (L) NO.33952 OF 2023
                                            IN
                          COMMERCIAL SUMMARY SUIT NO.54 OF 2023
                                           WITH
                          COMMERCIAL SUMMARY SUIT NO.54 OF 2023
                                           WITH
                           SUMMONS FOR JUDGMENT NO.10 OF 2024
                                            IN
                          COMMERCIAL SUMMARY SUIT NO.54 OF 2023


 Apurva Paresh Shah                             ... Plaintiff
      Vs.
 Roshni w/o Rahul Rajendraprasad Saraf and ors. ... Defendants
                                 -------

 Mr. Umair A. Ansari with Mr. Mohsin Khan and Mr. Arif Kothmire,
 Advocates for the Plaintiff.
 None for the Defendants.
                              -------

                              CORAM :       ABHAY AHUJA, J.

                              DATE :        18 JANUARY, 2024.


 P.C. :

1. This matter has been listed today for hearing the Interim

Application filed by Defendant No.1 seeking condonation of delay of 10

days in entering appearance in the suit. However, none appears for the

said Defendant or for any other Defendants.

     Priya R. Soparkar                                                                          1 of 2



  2           43 comss 54-23 with sj 10-24 in comss 54-23 with ial 33952-23 in comss 54-23-os.doc

2. Accordingly, list on 15th February, 2024.

3. Mr. Umair A. Ansari, learned counsel for the Plaintiff seeks to

furnish affidavit of service by the next date.

                                                            (ABHAY AHUJA, J.)




     Priya R. Soparkar                                                                          2 of 2