Guloo Perviz Dastur vs Murad Anwar Jetha
2024 Latest Caselaw 1329 Bom

Bombay High Court

Guloo Perviz Dastur vs Murad Anwar Jetha on 18 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                                             42 ss 17-23 with sjl 30224-23 in ss 17-23-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                                SUMMARY SUIT NO.17 OF 2023

 Galod Perviz Dastur                                   ... Plaintiff
       Vs.
 Murad Anwar Jetha                                     ... Defendant

                                         WITH
                         SUMMONS FOR JUDGMENT (L) NO.30224 OF 2023
                                          IN
                              SUMMARY SUIT NO.17 OF 2023

                                            -------

 Mr. Vaibhav Charalwar with Mr. Ishwar Nankani, Mr. Huzefa Khokhawala,
 Mr. Aryaman Ghag i/by M/s Nankani & Associates, Advocates for the
 Plaintiff.
 Mr. M. Khan with Mr. S. Nagvadaria, Advocates for the Defendant.

                                            -------

                               CORAM :   ABHAY AHUJA, J.

                               DATE :    18 JANUARY, 2024.

 P.C. :

1. Mr. Vaibhav Charalwar, learned counsel for the Plaintiff seeks some

time to have the office objections removed.

2. Let the office objections be removed by 1st February, 2024.

3. List on 1st February, 2024.

                                                               (ABHAY AHUJA, J.)



     Priya R. Soparkar                                                                     1 of 1