National Sopt Exchange Ltd vs Geofin Comtrade Limited
2024 Latest Caselaw 131 Bom

Bombay High Court

National Sopt Exchange Ltd vs Geofin Comtrade Limited on 3 January, 2024

Author: B. P. Colabawalla

Bench: B. P. Colabawalla

                                                                                                 P1..IAL.24699.23.DOC




                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION

                                          INTERIM APPLICATION(L)NO.24699 OF 2023
                                                           IN
                                           COMMERCIAL APPEAL(L)NO.18723 OF 2022
                                                           IN
                                           SUMMONS FOR JUDGMENT NO.65 OF 2015
ANJALI   Digitally signed by
         ANJALI TUSHAR                                     IN
TUSHAR   ASWALE

ASWALE
         Date: 2024.01.04
         12:56:17 +0530                  COMMERCIAL SUMMARY SUIT NO.140 OF 2015


                                 National Spot Exchange Ltd                      ..Applicant/Appellant

                                 Versus

                                 Geofin Comtrade Limited                         ..Respondent



                                    Mr.Shlok Parekh, with Ms.Anuya Pathare i/b Vaish
                                    Associates, Advocates for the Applicant.


                                                 CORAM        : B. P. COLABAWALLA &
                                                                SOMASEKHAR SUNDARESAN, JJ.

                                                 DATE         : JANUARY 3, 2024

                                P.C.

Mentioned. Not on Board. Taken on Board.

2 Since one of us (Somasekhar Sundaresan, J.) has

represented the National Spot Exchange Ltd in related matters,

the above Appeal is not to be placed before a Bench of which

Justice Somasekhar Sundaresan is a Member.

JANUARY 3, 2024 Aswale

P1..IAL.24699.23.DOC

3 This order will be digitally signed by the Private

Secretary/ Personal Assistant of this Court. All concerned will act

on production by fax or email of a digitally signed copy of this

order.

[SOMASEKHAR SUNDARESAN, J.] [ B. P. COLABAWALLA, J.]

JANUARY 3, 2024 Aswale