Shrirang Dada Sole And Others vs Annasaheb Baburao Lambade And Others
2024 Latest Caselaw 1220 Bom

Bombay High Court

Shrirang Dada Sole And Others vs Annasaheb Baburao Lambade And Others on 17 January, 2024

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                   902 WRIT PETITION NO. 14914 OF 2023

                        Shrirang Dada Sole And Others
                                                            ....Petitioner
                                   VERSUS

                   Annasaheb Baburao Lambade And Others
                                                           .....Respondent
                                  .....
              Advocate for the Petitioner : Mr. V.D. Salunke
         AGP for Respondents/State : Mrs. P.R. Bharaswadkar
Advocate for Respondents 1, 2 & 4 : Mr. M.S. Karad h/f. Mr. S.S. Thombre
                                   .....

                      CORAM        : ARUN R. PEDNEKER, J.

                      Dated        : January 17, 2024


PER COURT :-

1. Issue notice to the respondents, returnable on 14.2.2024. Mr. M.S. Karad h/f. Mr. S.S. Thombre, learned advocate waives service of notice for respondent Nos. 1, 2 & 4.

2. Notice to indicate that the matter may be heard finally at admission stage.

3. The impugned judgment order dated 22.11.2023 passed by the Jt. Charity Commissioner, Latur Region, Latur in Revision Petition No. 36/2022 is stayed till the next date.

( ARUN R. PEDNEKER, J. )

ssc/