Citation : 2024 Latest Caselaw 1206 Bom
Judgement Date : 17 January, 2024
Board Sr.No.:-904
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8503 OF 2019
Shree Vighnahar Sahakari Sakhar Karkhana Ltd.....PETITIONER
V/S
Jaisingh Barku Ghogare ....RESPONDENT
Mr. Anand Pai a/w Mr. Vipul Patil a/w Mr. Rohit Bharwada i/b Mr. Haresh Mehta & Co. for the Petitioner Mr. Nitesh V. Bhutekar a/w Ms. Gargi Warunjikar i/b Mr. Aniket Nangare for the Respondent
CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 17th January, 2024 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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