Satyan Vinod Thukral vs Kunal Krishnakumar Jiwarajka
2024 Latest Caselaw 1071 Bom

Bombay High Court

Satyan Vinod Thukral vs Kunal Krishnakumar Jiwarajka on 16 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                                   25 inpt 17-23 with nmisl 20421-23 in inot 7-23-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION
                             IN ITS INSOLVENCY JURISDICTION

                           INSOLVENCY PETITION NO.17 OF 2023
                                         WITH
                          NOTICE OF MOTION (L) NO.20421 OF 2023
                                          IN
                           INSOLVENCY PETITION NO.17 OF 2023

 Satyam Vinod Thukral                                    ... Petitioning Creditor
      Vs.
 Kunal Krishnakumar Jiwarajka                            ... Judgment Debtor
                                              -------

 Mr. Manoj Angre i/by Mr. Girish Kedia, Advocates for the Petitioning
 Creditor.
 None for the Judgment Debtor.
 Ms. M. R. Parkar, Insolvency Registrar present.
                                -------

                              CORAM :    ABHAY AHUJA, J.

                              DATE :     16 JANUARY, 2024.


 P.C. :

1. Mr. Manoj Angre, learned counsel appears for the Petitioning

Creditor and submits that he has instructions not to file any reply in the

matter as only a law point is involved and therefore, this matter be

suitably adjourned for hearing. Mr. Angre also submits that since last few

dates, Applicant in the Notice of Motion, who is the Judgment Debtor has

Priya R. Soparkar 1 of 2

2 25 inpt 17-23 with nmisl 20421-23 in inot 7-23-os.doc

not been appeared and this Court consider passing appropriate order on

the next date.

2. Be that as it may, list on 6th February, 2024.

                                                        (ABHAY AHUJA, J.)




     Priya R. Soparkar                                                                      2 of 2