Jay Shree Anil Sathaye vs Security Printing And Minting ...
2024 Latest Caselaw 3604 Bom

Bombay High Court

Jay Shree Anil Sathaye vs Security Printing And Minting ... on 6 February, 2024

Bench: A. S. Gadkari, Sandeep V. Marne

   2024:BHC-AS:6929-DB



                    Osk                                                                      2-Rpw-St-21956-2023.doc



                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                       CIVIL APPELLATE JURISDICTION

                                              REVIEW PETITION (ST.) NO. 21956 OF 2023
                                                                IN
                                                 WRIT PETITION NO. 11579 OF 2015

                    Jayshree Anil Sathaye                                      ... Review Petitioner
                                 V/s.
                    Security Printing And Minting
                    Corporation Of India Ltd. & Ors.                           ... Respondents



                    Mr. Rajeev N. Kumar for Review Petitioner.
                    Mr. Anjali Helekar for Respondent Nos.1 to 4.


                                                                CORAM : A. S. GADKARI AND
                                                                        SANDEEP V. MARNE, JJ.

DATE : 6th February 2024.

P.C. :

1) Heard learned Advocate for the Review Petitioner at length.

2) We find no error apparent on the face of record in the Judgment

and Order dated 11th July 2023. All the arguments which were advanced by

the learned Advocate for the Petitioner and the documents produced on

record have been considered in the Judgment under Review. We find no

ground to review the Judgment and Order dated 11th July 2023.

3) Review Petition is dehors of merits and is accordingly dismissed.

( SANDEEP V. MARNE, J. ) ( A.S. GADKARI, J. )

SHIVAHAR KUMBHAKARN KUMBHAKARN Date: 2024.02.13 10:38:32 +0530