L. J. Tanna Shares And Securities Pvt. ... vs 63 Moons Technologies Limited And 31 Ors
2024 Latest Caselaw 3594 Bom

Bombay High Court

L. J. Tanna Shares And Securities Pvt. ... vs 63 Moons Technologies Limited And 31 Ors on 6 February, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                       Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        NOTICE OF MOTION (SUITS) NO. 58 OF 2019
                          In
                   SUITS 121 OF 2014

 L. J. Tanna Shares And Securities Pvt. Ltd. And....PETITIONER
 2 Ors.
              V/S
 63 Moons Technologies Limited And 31 Ors. ....RESPONDENT

WITH CHAMBER SUMMONS NO. 662 OF 2019 In SUITS 121 OF 2014

L. J. Tanna Enterprises Private Ltd. And Ors. ....PETITIONER V/S 63 Moons Technologies Limited And 31 Ors. ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 39615 OF 2022 In NOTICE OF MOTION (SUITS) 212 OF 2014

The National Spot Exchange Ltd. ....PETITIONER V/S L. J. Tanna Shares And Securities Pvt. Ltd. And ....RESPONDENT 2 Ors.

Mr. Sarosh Bharucha with Mr. Bhushan Shah, Mr. Akash Jain, Mr. Aakash Mehta & Mr. Mohammed Lokhandwala i/b

Mansukhlal Hiralal & Co., for Plaintiff & for Applicant in NMS/58/2019

Mr. Atul Chitale, Senior Advocate with Ms. Namita Shetty, Mr. Mohit Prabhu & Ms. Ilina Peehu i/b Cyril Amarchand

Mr. Ravi Kadam, Senior Advocate and Mr. Ashish Kamat, Senior Advocate with Mr. Chirag Kamdar, Mr. Shlok Parekh, Ms. Anuya Pathare & Mr. Melvyn Fernandes, i/b Vaish Associates, for Defendant No. 2 & for Applicant in IAL/39615/2022

Ms. Prachi Kolambekar with Ms. Ruchita Chavan i/b Thodur

Ms. Nikita Vardhan with Mr. Vishal Tiwari i/b Kanga & Co.,

Mrs. Jyoti Chavan, Addl. GP for State, Defendant No. 32

Mr. Shashipal Shankar, for Applicant in CHS/662/2019

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 6th February, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )