Bank Of India vs 1) G. N. Johari, 2) Anand Mohan Johari, 3) ...
2024 Latest Caselaw 3570 Bom

Bombay High Court

Bank Of India vs 1) G. N. Johari, 2) Anand Mohan Johari, 3) ... on 6 February, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                              7. INPT 14-07 and Ors..doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                         IN ITS COMMERCIAL DIVISION

                            NOTICE OF MOTION NO. 35 OF 2007
                                          IN
                           INSOLVENCY NOTICE 33 OF 2007


 Sicom Limited                                         ...Applicant
      Vs.
 Sudershan S. Khatian                                  ...Respondent

                                     WITH
                       INSOLVENCY PETITION NO.14 OF 2007
                                     WITH
                         NOTICE OF MOTION NO.38 OF 2017
                                      IN
                      INSOLVENCY PETITION NO.136 OF 2003
                                     WITH
                         NOTICE OF MOTION NO.41 OF 2007
                                      IN
                       INSOLVENCY NOTICE NO.251 OF 2006
                                     WITH
                       INSOLVENCY NOTICE NO.251 OF 2006
                                      IN
                         NOTICE OF MOTION NO.41 OF 2007
                                     WITH
                         NOTICE OF MOTION NO.42 OF 2007
                                      IN
                       INSOLVENCY NOTICE NO.257 OF 2006
                                     WITH
                        INSOLVENCY NOTICE NO.257 OF 2006
                                      IN
                         NOTICE OF MOTION NO.42 OF 2007
                                     WITH
                       INSOLVENCY PETITION NO.29 OF 2007
                                     WITH
                         NOTICE OF MOTION NO.50 OF 2007
                                      IN
                        INSOLVENCY NOTICE NO.41 OF 2007

 Nikita Gadgil                                                     1/4




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                                             7. INPT 14-07 and Ors..doc


                                    WITH
                        NOTICE OF MOTION NO.41 OF 2007
                                    WITH
                        NOTICE OF MOTION NO.74 OF 2007
                                     IN
                      INSOLVENCY NOTICE NO.252 OF 2006
                                    WITH
                       NOTICE OF MOTION NO.109 OF 2006
                                     IN
                       INSOLVENCY NOTICE NO.62 OF 2006
                                    WITH
                      INSOLVENCY PETITION NO.38 OF 2007
                                    WITH
                      INSOLVENCY PETITION NO.41 OF 2007
                                    WITH
                       NOTICE OF MOTION NO.112 OF 2006
                                     IN
                      INSOLVENCY NOTICE NO.100 OF 2006
                                    WITH
                      INSOLVENCY PETITION NO.44 OF 2007
                                    WITH
                      INSOLVENCY PETITION NO.56 OF 2007
                                    WITH
                        NOTICE OF MOTION NO.40 OF 2008
                                     IN
                    INSOLVENCY PETITION NO. NO.29 OF 2005
                                    WITH
                      INSOLVENCY PETITION NO.78 OF 2006
                                    WITH
                        NOTICE OF MOTION NO.94 OF 2007
                                     IN
                       INSOLVENCY NOTICE NO. 73 OF 2007
                                    WITH
                      INSOLVENCY PETITION NO.58 OF 2007
                                    WITH
                      INSOLVENCY PETITION NO.62 OF 2007
                                     IN
                       INSOLVENCY NOTICE NO.62 OF 2007
                                     IN
                      INSOLVENCY NOTICE NO.103 OF 2007
                                    WITH

 Nikita Gadgil                                                   2/4




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                                              7. INPT 14-07 and Ors..doc


                        NOTICE OF MOTION NO.99 OF 2007
                                      IN
                       INSOLVENCY NOTICE NO.119 OF 2007
                                      IN
                      INSOLVENCY PETITION NO.66 OF 2007
                                    WITH
                        NOTICE OF MOTION NO.120 OF 2017
                                      IN
                       INSOLVENCY NOTICE NO.122 OF 2007
                                    WITH
                        NOTICE OF MOTION NO.119 OF 2007
                                      IN
                       INSOLVENCY NOTICE NO.121 OF 2007
                                    WITH
                      INSOLVENCY PETITION NO.104 OF 2006
                                    WITH
                      INSOLVENCY PETITION NO.112 OF 2006
                                     AND
                       INSOLVENCY PETITION NO.83 OF 2007


 Ms. Kalyani Wagle i/b T. N. Tripathi & Co. for Petitioning Creditor in
 NMIS 42/07.
 Mr. Abhishek Prabhu with Mr. Josn Gandhi i/b DVA Associates for
 Respondent in Notice 42/04.
 Ms. M. R. Parkar, Insolvency Registrar present.


                           CORAM   :    ABHAY AHUJA, J.

                           DATE    :    6th FEBRUARY, 2024
 P.C. :


 .        These group of matters were listed on 16th January, 2024, when

the learned Counsel for the parties had requested appropriate orders to

be passed as there was no stay on the Judgment of this Court. Learned

Counsel were to furnish judgments in support of their contentions.

7. INPT 14-07 and Ors..doc

However, since only Counsel for Petitioning Creditor and Respondent in

Notice No. 42 of 2007 are present, list on 20th February, 2024.

(ABHAY AHUJA, J.)