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Smt.J Sonibai Chunilal ... vs Subash Vrahaspati Dube And Another
2024 Latest Caselaw 3438 Bom

Citation : 2024 Latest Caselaw 3438 Bom
Judgement Date : 5 February, 2024

Bombay High Court

Smt.J Sonibai Chunilal ... vs Subash Vrahaspati Dube And Another on 5 February, 2024

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                                                            38 - CRA 484 OF 2022.doc




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                         CIVIL APPELLATE JURISDICTION

             CIVIL REVISION APPLICATION NO. 484 OF 2022

Smt.j Sonibai Chunilal Badsiwal
(since deceased deleted)
Radheshyam Chunilal Badsiwal                            ..... Applicant

          VERSUS

Subash Vrahaspati Dube & Anr.                           ..... Respondents

Bijal Amit C. a/w. Mr.Manoj Badsiwal for the Applicant.

Ms.Richa Vinod Singh for the Respondents.

                                         CORAM: RAJESH S. PATIL, J.
                                         DATE    : 5 FEBRUARY, 2024

P.C. :-

This civil revision application is filed by the landlord

challenging the impugned judgment and decree passed by the

Appellate Court passed on 28 September, 2022.

2. Admit.

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38 - CRA 484 OF 2022.doc

3. Soft copy of the R. & P. be sent by the Small Causes Court to

the High Court within four weeks from today. Original R. & P.

should be preserved by the Small Causes Court till further orders

by the Court. Original R. & P. to be sent to the High Court when

called for.

4. Hearing of the civil revision application is expedited.

[RAJESH S. PATIL, J.]

 
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