Suresh Appasaheb Wale And Others vs Gurupad K. Magdum (Deceased) Through ...
2024 Latest Caselaw 3435 Bom

Bombay High Court

Suresh Appasaheb Wale And Others vs Gurupad K. Magdum (Deceased) Through ... on 5 February, 2024

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                                                            15 - CRA 201 OF 2007.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
             CIVIL REVISION APPLICATION NO. 201 OF 2007

Suresh Appasaheb Wale And Others                        ..... Applicants

          VERSUS

Gurupad K. Magdum (deceased)
Through Legal Heir And Others.                          ..... Respondents

Mr.Niranjan Kandade for the Applicants.

Ms. Sakshi Inamdar i/b. Dr.Uday P. Warunjikar for the
Respondents.

                                         CORAM: RAJESH S. PATIL, J.

                                         DATE    : 5 FEBRUARY, 2024

P.C. :-

Civil Revision Application to come up for final hearing on

board on 5 March, 2024 at 2.30 p.m.

2. The parties to file a short synopsis, proposition of law and

the judgments on which they rely upon within a period of two

weeks from today.

[RAJESH S. PATIL, J.]