Smt. Aparna W/O Tushar Ashtrputre vs Shri. Tushar S/O Vijayrao Ashtrputre
2024 Latest Caselaw 3424 Bom

Bombay High Court

Smt. Aparna W/O Tushar Ashtrputre vs Shri. Tushar S/O Vijayrao Ashtrputre on 5 February, 2024

Author: Vinay Joshi

Bench: Vinay Joshi

                                                                                                                935-cao 1233-23.odt
                                                                       1/1


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH, NAGPUR.

                                  CIVIL APPLICATION (CAO) NO.1233 OF 2023
                                                       IN
                                   FAMILY COURT APPEAL (ST) NO.14972 OF 2023

                                      Aparna Tushar Ashtrputre -Vs-Tushar Vijayrao Ashtrputre

                      -------------------------------------------------------------------------------------------------------------
                              Office notes, Office Memoranda of
                              Coram, appearances, Court's orders                                     Court's or Judge's Orders.
                              or directions and Registrar's orders.
                      ------ --------------------------------------------------------------------------------------------------------


                                                           CORAM            VINAY JOSHI &
                                                                            MRS. VRUSHALI V.JOSHI, JJ.

DATE : 5th FEBRUARY, 2024.

1. None present.

2. Perused the application. This is an application seeking condonation of delay of 307 days caused in filing the appeal challenging the judgment and decree of Family Court.

3. Issue notice to the non-applicant, returnable in four weeks.

JUDGE JUDGE

Signed by: Kavita P Tayade Designation: PAKavita To Honourable Judge Date: 06/02/2024 18:05:51