Chandrabhan S/O Mohapatrao Kinnake vs The State Of Maharashtra, Thr. ...
2024 Latest Caselaw 3423 Bom

Bombay High Court

Chandrabhan S/O Mohapatrao Kinnake vs The State Of Maharashtra, Thr. ... on 5 February, 2024

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7643 OF 2023
                              In
                        STAMP NO. OF

 Chandrabhan S/o Mohapatrao Kinnake           ....PETITIONER
             V/S
 The State Of Maharashtra, Thr. Secretary, ....RESPONDENT

School Education And Sports Dept., Mumbai And Others

AJAY DINKAR MOHGAONKAR for Petitioner (FOR R 4 AND 5) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 5th February, 2024 P.C. :

Shri D.A.Mohagaonkar Adv. for the petitioner. Shri K.R.Deshpande AGP for R-1 to 3. Mrs.S.V.Dhawas Adv. for R-4. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )