Sumangal Polymers vs Govinda Industries And Anr
2024 Latest Caselaw 3418 Bom

Bombay High Court

Sumangal Polymers vs Govinda Industries And Anr on 5 February, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                              7-COMEX-32-2022.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

          COMMERCIAL EXECUTION APPLICATION NO.32 OF 2022

 Sumangal Polymers                       ...Decree holder/ Plaintiff
          V/s.
 Govinda Industries and Anr              ...Judgment Debtor /Defendant

                              WITH
                   NOTICE (L) NO.29841 OF 2022
                               IN
          COMMERCIAL EXECUTION APPLICATION NO.32 OF 2022

 Mr. Anshul Bhuta i/b Bhuta & Associates for Judgment Creditor.
 None for Judgment Debtor.


                           CORAM   :     ABHAY AHUJA, J.

                           DATE    :     5th FEBRUARY, 2024
 P.C. :



 .        Mr. Bhuta, learned Counsel for Judgment Creditor seeks some

time to file affidavit of service of the execution application. At his

request, list on 21st February, 2024.

(ABHAY AHUJA, J)