Ravi Ashish Builders Ltd vs Shardadevi Vikramajeet Yadav And Anr
2024 Latest Caselaw 3274 Bom

Bombay High Court

Ravi Ashish Builders Ltd vs Shardadevi Vikramajeet Yadav And Anr on 2 February, 2024

                                                                                 12-ASWP-1459-2019.DOC




                                                                                                       Sumedh



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
                                          WRIT PETITION NO. 1459 OF 2019


                       Ravi Ashish Builders Ltd                                              ...Petitioner
                             Versus
                       Shardadevi Vikramajeet Yadav & Anr                                ...Respondents


                       Mr Anuj N Narula (Online), i/b Jhangiani Narula & Associates, for
                            the Petitioner.
                       Mr Shrishail Sakhare, for the Respondent.


                                                     CORAM      Kamal Khata, J.

DATED: 2nd February 2024 PC:-

1. Heard both Advocates.

2. Both Advocates seek time for citing judgments.

3. List the matter for further hearing on 5th February 2024.

(Kamal Khata, J)

Digitally signed by SUMEDH SUMEDH NAMDEO

SONAWANE Date:

2024.02.03 2nd February 2024 14:21:15 +0530