The Branch Manager, Magma Hdl General ... vs Archana Wd/O Rupesh Dodake And Others
2024 Latest Caselaw 24974 Bom

Bombay High Court

The Branch Manager, Magma Hdl General ... vs Archana Wd/O Rupesh Dodake And Others on 28 August, 2024

Author: M. W. Chandwani

Bench: M. W. Chandwani

  2024:BHC-NAG:9661


           26.fa.878.24                                                                                     1/1


                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           NAGPUR BENCH, NAGPUR

                                               First Appeal No.878 of 2024
                       The Branch Manager, Magma HDL General Insurance Co. Ltd., Nagpur
                                                    vs.
                                    Archana wd/o Rupesh Dodake & others
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           Office notes, Office Memoranda of
           Coram, appearances, Court's orders                      Court's or Judge's Orders
           or directions and Registrar's orders.
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                           Mr. R.D. Bhuibhar, Advocate for the Appellant.


                                        CORAM       : M.W. CHANDWANI, J.

                                        DATE        : 28th AUGUST, 2024.


                                        Heard.

02. Issue notice to the respondents, returnable within three weeks.

Civil Application [CAF] No.2357/2024:

Heard.

02. There shall be stay to the execution of the impunged judgment and award subject to depositing the entire decretal amount within a period of six weeks from today.

03. The application is allowed and disposed of accordingly.

JUDGE *sandesh

Signed by: Mr. Sandesh Waghmare Designation: PS To Honourable Judge Date: 29/08/2024 16:38:47