Shyamalendu Kumar Das vs Union Of India And Ors
2024 Latest Caselaw 24969 Bom

Bombay High Court

Shyamalendu Kumar Das vs Union Of India And Ors on 28 August, 2024

                                                                               Board Sr.No.:-14

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3389 OF 2024

 Shyamalendu Kumar Das                                  ....PETITIONER
            V/S
 Union Of India And Ors                               ....RESPONDENT

Dr. Abhinav Chandrachud a/w Saurish Shetye i/by Prem Kumar R Pandey a/w Pavan Kumar Pandey and Pravin Pandey a/w Sneha Mishra and Ms. Mishra for Petitioner Mr. Kuldeep S. Patil a/w Ashish Kumar Srivastava for Respondent-CBI Mr. Ashok R. Metkari, APP for State-Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 28th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )