Sagar Satish Shinde vs State Of Maharashtra
2024 Latest Caselaw 24964 Bom

Bombay High Court

Sagar Satish Shinde vs State Of Maharashtra on 28 August, 2024

           Digitally
           signed by
           HEMANT
HEMANT     CHANDERSEN
CHANDERSEN SHIV
SHIV       Date:
           2024.08.29
           12:12:15
           +0530



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                    H.C. SHIV                                                                 7.ia1864.24.doc

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CRIMINAL APPELLATE JURISDICTION

                                       INTERIM APPLICATION NO.1864 OF 2024
                                                       IN
                                              APPEAL NO.456 OF 2024

                    Sagar Satish Shinde                                   ... Applicant/Appellant
                           vs.
                    State of Maharashtra & Ors.                           ... Respondents


                    Mr. Rahul Chavan with Ms. Kunda Gaikwad and Mr.O. P. Lalwani for
                    the Applicant.
                    Mr. C. D. Mali A.P.P. for the Respondent-State.


                                                CORAM :      SHYAM C. CHANDAK, J.

                                                 DATED :     28th AUGUST, 2024
                    P. C. :

                    1)                Learned         Advocate    Mr.Chavan    for    the     Appellant

submitted that, as the Appellant is languishing in jail from three

years, the Appeal itself may be taken up for final hearing.

2) The Judgment and Order which is impugned in present

Appeal is also impugned in Criminal Appeal No.920 of 2019. The

Appellant in Criminal Appeal No.920 of 2019 is seeking the legal aid,

as he is in jail. Hence, the registry to take steps to tag Criminal

Appeal No.920 of 2019 along with aforesaid Appeal.

                    3)                Stand over to 6th September, 2024.




                                                                       [SHYAM C. CHANDAK, J.]