Ramesh S/O Mahadeo Raut vs The State Of Maharashtra, Department Of ...
2024 Latest Caselaw 24963 Bom

Bombay High Court

Ramesh S/O Mahadeo Raut vs The State Of Maharashtra, Department Of ... on 28 August, 2024

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                                                                      1                                5 wp1973.2018.odt


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH, NAGPUR
                                                  WRIT PETITION NO.1973/2018
                                 Ramesh s/o Mahadeo Raut Vs. The State of Maharashtra and others

                     Office Notes, Office Memoranda of Coram,
                     appearances, Court's orders of directions                      Court's or Judge's order
                     and Registrar's orders.
                              Mr. P.R. Parsodkar and Mr. J.K. Matale, Advocates for petitioner.
                              Mr. S.M.Ghodeswar, AGP for respondent nos.1 to 3.



                             CORAM : NITIN W. SAMBRE & ABHAY J. MANTRI, JJ.

DATE : AUGUST 28, 2024.

In view of the judgment of the Apex Court in the matter of

Chairman and Managing Director, Food Corporation of India and

others Vs. Jagdish Balaram Bahira and others reported in (2017)

8 SCC 670, in our opinion, the petition itself is not maintainable.

2. That being so, stand over to 30th August, 2024 for dismissal.

(ABHAY J. MANTRI, J.) (NITIN W. SAMBRE, J.)

Mukund Ambulkar

Signed by: Ambulkar (MLA) Designation: PS To Honourable Judge Date: 28/08/2024 17:11:47