Ashok Kumar Kothari And 5 Ors vs Sanwarlal Agarwal And 4 Ors
2024 Latest Caselaw 24961 Bom

Bombay High Court

Ashok Kumar Kothari And 5 Ors vs Sanwarlal Agarwal And 4 Ors on 28 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                   916-EXA(L)-139-2020.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                 EXECUTION APPLICATION (L) NO. 139 OF 2020

 SANWARLAL AGARWAL AND OTHERS                                  )...APPLICANTS
          V/s.
 ASHOK KUMAR KOTHARI AND OTHERS           )...RESPONDENTS
                           WITH
          INTERIM APPLICATION (L) NO. 5203 OF 2021
                            IN
          EXECUTION APPLICATION NO. 1041 OF 2022
                           WITH
         INTERIM APPLICATION (L) NO. 28981 OF 2021
                            IN
          EXECUTION APPLICATION NO. 1041 OF 2022


 Mr.Anil Singh, Senior Advocate a/w. Mr.Amogh Singh, Mr.Vikas Mishra,
 Mr.Nirav Karia, Mr.Adarsh Vyas, Mr.Rohit Yadav, Ms.Krutisha Pandey,
 Ms.Monika Shekhawat i/by Mr.Bhavin Bhatia, Advocate for the
 Applicant/Judgment               Creditors    and    for      the       Applicant         in
 EXAL/139/2020,                IAL/5203/2021    and    for     the     Respondent          in
 IAL/28981/2021.
 Mr.Dinyar Madon, Senior Advocate a/w. Mr.Vishal Kanade, Mr.Bhadrish
 Raju i/by Mr.Jashed Ansari, Advocate for the Judgment Creditors in
 EXA/1041/2022 and for the Judgment debtors in EXA(L)/139/2020
 and for the Applicant in IAL/28981/2021.


                                   CORAM       :      ABHAY AHUJA, J.

DATE : 28th AUGUST 2024

916-EXA(L)-139-2020.doc

P.C. :

1. Arguments concluded. Orders reserved.

2. Liberty to the parties to file written submissions within a period

of one week.

(ABHAY AHUJA, J.)