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Clix Capital Services Pvt Ltd vs Jerry Philips Jacob
2024 Latest Caselaw 24880 Bom

Citation : 2024 Latest Caselaw 24880 Bom
Judgement Date : 27 August, 2024

Bombay High Court

Clix Capital Services Pvt Ltd vs Jerry Philips Jacob on 27 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                             40-IA-1126-2023.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                     INTERIM APPLICATION NO. 1126 OF 2023
                                       IN
               EXECUTION APPLICATION (ST) NO. 5304 OF 2023


 Clix Capital Services Pvt Ltd.                       ... Applicant
          Versus
 Jerry Philips Jacob                                  ... Respondent

 Mr. Meet Purohit, Advocate for the Applicant.
 None for the Respondent.

                                   CORAM      :       ABHAY AHUJA, J.
                                   DATE       :       27 AUGUST, 2024

 P.C. :


1. Mr. Purohit appears for the Applicant and submits that some

time be granted to furnish a draft amendment with respect to a fresh

address of the Judgment Debtor.

2. List on 10th October 2024.

(ABHAY AHUJA, J.)

 
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