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Mahesh Patil And Anr vs Union Of India And Ors
2024 Latest Caselaw 24857 Bom

Citation : 2024 Latest Caselaw 24857 Bom
Judgement Date : 27 August, 2024

Bombay High Court

Mahesh Patil And Anr vs Union Of India And Ors on 27 August, 2024

Author: Prithviraj K. Chavan

Bench: Revati Mohite Dere, Prithviraj K. Chavan

          Digitally
          signed by
          SHAGUFTA
SHAGUFTA  QUTBUDDIN
QUTBUDDIN PATHAN
PATHAN    Date:                                                             2-WP-ST-12591-2024.doc
          2024.08.28
          18:07:16
          +0530
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION

                           CRIMINAL WRIT PETITION (STAMP) NO. 12591 OF 2024


                   Mahesh Patil & Anr.                             ... Petitioners
                                 Versus
                   Union of India & Ors.                           ... Respondents

                   Ms. Aishwarya Kantawala a/w Ms. Diya Jayan i/b Mr. Raj Kishor
                   Raut for the Petitioners

                   Ms. Megha Bajoria, Spl. P.P for the Respondent Nos.1 to 3

                   Mr. V. B. Konde Deshmukh, Addl. P.P. for the Respondent No. 4-
                   State


                                                      CORAM : REVATI MOHITE DERE &
                                                              PRITHVIRAJ K. CHAVAN, JJ.

TUESDAY, 27th AUGUST 2024

P.C :

1 Learned Spl. P.P appearing for the respondent Nos. 1

to 3 seeks three weeks' time to file affidavit-in-reply to the

rejoinder affidavit filed by the learned counsel for the petitioners.

Time granted.

2-WP-ST-12591-2024.doc

2 The affidavit-in-reply be filed in the Registry within

three weeks. An advance copy thereof be served on the learned

counsel for the petitioners.

3 Learned counsel for the petitioners has tendered an

additional compilation of judgments. The same is taken on

record and a copy thereof is served on the learned Spl. P.P.

4 Stand over to 24th September 2024.

PRITHVIRAJ K. CHAVAN, J. REVATI MOHITE DERE, J.

 
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