Sanwarlal Agarwal And 4 Ors vs Ashok Kumar Kothari And 5 Ors
2024 Latest Caselaw 24609 Bom

Bombay High Court

Sanwarlal Agarwal And 4 Ors vs Ashok Kumar Kothari And 5 Ors on 21 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                 Mentioned-EXAL 139-20.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                        EXECUTION APPLICATION (L) NO. 139 OF 2020

                       Sanwarlal Agarwal and Ors.                                      ...Applicants
                            V/s.
                       Ashok Kumar Kothari and Ors.                                    ...Respondents

                       Mr. Anil Singh, Senior Advocate with Ms. Monika Shekhhawat i/b Mr.
                       Bhavin Bhatia, Advocate for the Applicants/Judgment Creditor.

                                                 CORAM   :     ABHAY AHUJA, J.

                                                 DATE    :     21st AUGUST, 2024
                       P.C. :


                       1.       Not on board. Mentioned.

2. Mr. Anil Singh, learned Senior Counsel appearing for the

Applicant submits that there is a typographical error in paragraph 2 of NIKITA YOGESH GADGIL the order dated 19th August, 2024, where the date has been

20:13:42 +0530 erroneously mentioned as 28 th September, 2024, whereas it should

have been 28th August, 2024 on the supplementary board.

3. Let the error be corrected. Rest of the order remains as it is. Let

the corrected order be uploaded as soon as possible.

(ABHAY AHUJA, J.)