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Sunil S/O Pralhadrao Nikam vs State Of Maharashtra Through ...
2024 Latest Caselaw 24386 Bom

Citation : 2024 Latest Caselaw 24386 Bom
Judgement Date : 19 August, 2024

Bombay High Court

Sunil S/O Pralhadrao Nikam vs State Of Maharashtra Through ... on 19 August, 2024

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                                                                             1                                     wp1679.20


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                               NAGPUR BENCH, AT NAGPUR.

                                               WRIT PETITION NO. 1679 OF 2020
                         ( Sunil s/o Pralhadrao Nikam ..vs.. State of Maharashtra, through its Secretary, Mumbai )
                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                                   Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 ----------------------------------------------------------------------------------------------
                                              Mr. S.P. Palshikar, Counsel for the petitioner,
                                              Mr. N.S. Rao, AGP for the respondent.



                                                             CORAM : NITIN W. SAMBRE &
                                                                     ABHAY J. MANTRI, JJ.

DATED : 19-08-2024

Stand over to 22-8-2024 so as to enable the learned Counsel for the petitioner to produce on record the copy of judgment of acquittal delivered by the learned Special Judge under the Prevention of Corruption Act.

2. The learned Counsel for the petitioner would like to assist the Court on the issue of effect of acquittal on the claim of the petitioner qua grant of deemed date of appointment.

(ABHAY J. MANTRI, J.) (NITIN W. SAMBRE, J.) adgokar

Signed by: MR. P.M. ADGOKAR Designation: PS To Honourable Judge Date: 20/08/2024 11:51:46

 
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