Sunil S/O Maniklal Mutha And Anothers vs M/S Peak Realty A Partnership Firm ...
2024 Latest Caselaw 24383 Bom

Bombay High Court

Sunil S/O Maniklal Mutha And Anothers vs M/S Peak Realty A Partnership Firm ... on 19 August, 2024

Author: M. W. Chandwani

Bench: M. W. Chandwani

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

            APPEAL FROM ORDER NO. 16 OF 2024
                          In
                     STAMP NO. OF

 Sunil S/o Maniklal Mutha And Anothers         ....PETITIONER
              V/S
 M/s Peak Realty A Partnership Firm Nagpur Thr
                                            ....RESPONDENT

Its Partner Shri Harsh S/o Omprakash Agrawal

ROHIT JOSHI for Petitioner HARNISH RAJESH GADHIA (CAVEATOR FOR R SOLE) for Respondent

CORAM : HON'BLE SHRI JUSTICE M. W. CHANDWANI J DATE : 19th August, 2024 P.C. :

MR ROHIT JOSHI ADV FOR APPELLANT. MR H R GADHIA ADV FOR R. SOLE. MATTER IS CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )