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Mukesh Kantilal Waghela And Others vs Rajkumar Shivmurat Singh And Others
2024 Latest Caselaw 24379 Bom

Citation : 2024 Latest Caselaw 24379 Bom
Judgement Date : 19 August, 2024

Bombay High Court

Mukesh Kantilal Waghela And Others vs Rajkumar Shivmurat Singh And Others on 19 August, 2024

                                                                                Board Sr.No.:-9

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 218 OF 2021

 Mukesh Kantilal Waghela And Others                      ....APPLICANT
            V/S
 Rajkumar Shivmurat Singh And Others                  ....RESPONDENT

Mr. Ravi R. Gadagkar i/by Ms. Usha R Gadagkar for Applicant Mr. Tushar V. Dahibawkar i/by M/S. Dahibawkar And Co. for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 19th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

 
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