Strata Geosystems (India) Private ... vs Madhucon Projects Limited
2024 Latest Caselaw 24363 Bom

Bombay High Court

Strata Geosystems (India) Private ... vs Madhucon Projects Limited on 19 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                36-IA(L)-36510-2022.doc


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                        INTERIM APPLICATION (L) NO. 36510 OF 2022
                                                          IN
                                       EXECUTION APPLICATION (L) NO. 8825 OF 2020

                       STRATA GEOSYSTEMS (INDIA) PRIVATE LTD.               )...APPLICANT
                                V/s.
                       MADHUCON PROJECTS LIMITED               )...RESPONDENT
                                                WITH
                               INTERIM APPLICATION (L) NO. 36488 OF 2022
                                                 IN
                              EXECUTION APPLICATION (L) NO. 8787 OF 2020
                                                WITH
                               INTERIM APPLICATION (L) NO. 36489 OF 2022
                                                 IN
                              EXECUTION APPLICATION (L) NO. 8771 OF 2020

                       Mr.Dakshesh Vyas a/w. Rajani Yadav i/by Lex Firmus, Advocate for the
                       Applicant.
                       Ms.Reshma Nair i/by Mr.Shrinivas Chakravarthy, Advocate for the
                       Judgment Debtor.

                                                     CORAM    :     ABHAY AHUJA, J.

ARTI VILAS KHATATE

DATE : 19th AUGUST 2024

P.C. :

1. Pursuant to order dated 8th July 2024, today when the matter is

called out, this Court is informed that affidavit of disclosure has been

furnished though the same is inadequate. Mr.Vyas, learned Counsel for

the Applicant, seeks some time to file response to the same. Let

response be filed by the next date with a copy to the other side.

36-IA(L)-36510-2022.doc

2. It is also pointed out that a responsible officer of the Respondent-

company is present in Court. Let the said officer remain present in

Court on the next date as well.

3. List on 3rd October 2024.

(ABHAY AHUJA, J.)