The State Of Maharashtra Thr The ... vs Sumitrabai Yeshwantrao Deshmukh ...
2024 Latest Caselaw 24303 Bom

Bombay High Court

The State Of Maharashtra Thr The ... vs Sumitrabai Yeshwantrao Deshmukh ... on 16 August, 2024

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

              1001 CIVIL APPLICATION NO. 8558 OF 2024
                     IN FAST/21530/2024 WITH
                CIVIL APPLICATION NO. 8559 OF 2024
                         IN FAST/21530/2024

     The State Of Maharashtra Thr The Collector, Osmanabad And Ors
                               VERSUS
           Sumitrabai Yeshwantrao Deshmukh (died) And Ors
                                  ...
                 AGP for Applicant : Mr. K B Jadhavar

                        CORAM     : S. G. CHAPALGAONKAR, J.

                       Dated      : August 16, 2024

PER COURT :-

Delay Condonation Application :-

1. Heard.

2. Issue notice to the Respondents, returnable on 11.10.2024.

Stay Application :-

1. Heard.

2. Issue notice to the Respondents, returnable on 11.10.2024.

3. There shall be stay to the impugned judgment and award subject to condition that the applicant deposits entire amount covered under the award with the Registry of this court within a period of eight weeks from today.

( S. G. CHAPALGAONKAR, J. ) ...

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