The Executive Director Gmidc And Others vs M/S. A. B. Kute, Contractor Through Lrs. ...
2024 Latest Caselaw 24278 Bom

Bombay High Court

The Executive Director Gmidc And Others vs M/S. A. B. Kute, Contractor Through Lrs. ... on 16 August, 2024

Author: Ravindra V. Ghuge

Bench: Ravindra V. Ghuge

                                                         6030.24ca
                                 (1)

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 BENCH AT AURANGABAD

           922 CIVIL APPLICATION NO. 6030 OF 2024
                  IN COMAPST/16727/2024

    THE EXECUTIVE DIRECTOR GMIDC AND OTHERS
                             VERSUS
M/S. A. B. KUTE, CONTRACTOR THROUGH LRS. VIJAY A.
                     KUTE AND ANR.
                               ....
Mr Amit A. Yadkikar, Advocate for Applicants;
Mr J. N. Singh, Advocate for Respondent No.1
Mr N. S. Tekale, A.G.P. for Respondent No.2

                          CORAM : RAVINDRA V. GHUGE
                                          AND
                                  Y. G. KHOBRAGADE, JJ.

DATE : 16th August, 2024

PER COURT:

1. The learned Advocates for the respective sides are at

liberty to circulate the judgments to be cited.

2. With their consent, list this Civil Application on

30/08/2024 in the 'urgent' category.

(Y. G. KHOBRAGADE, J.) (RAVINDRA V. GHUGE, J.)

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