Miss. Gloria Lois Crasto vs Mrs. Piloo Fali Bomanjee And Ors
2024 Latest Caselaw 24261 Bom

Bombay High Court

Miss. Gloria Lois Crasto vs Mrs. Piloo Fali Bomanjee And Ors on 16 August, 2024

                                                                                Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 327 OF 2024

 Miss. Gloria Lois Crasto                                ....APPLICANT
             V/S
 Mrs. Piloo Fali Bomanjee And Ors                     ....RESPONDENT

WITH INTERIM APPLICATION NO. 9789 OF 2024 In Civil Revision Application 327 OF 2024

Miss. Gloria Lois Crasto ....PETITIONER V/S Mrs. Piloo Fali Bomanjee And Ors ....RESPONDENT

WITH INTERIM APPLICATION NO. 9998 OF 2024 In Civil Revision Application 327 OF 2024

Mrs. Piloo Fali Bomanjee And Ors ....PETITIONER V/S Miss. Gloria Lois Crasto ....RESPONDENT

Ms. Gloria Lois Crasto ( PARTY IN PERSON) for Applicant Mr. Shardul Singh a/w Janhvi Durve for Respondent No. 1

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 16th August, 2024

P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )