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Karunakar Shetty vs Shanta Chandappa Alva
2024 Latest Caselaw 24257 Bom

Citation : 2024 Latest Caselaw 24257 Bom
Judgement Date : 16 August, 2024

Bombay High Court

Karunakar Shetty vs Shanta Chandappa Alva on 16 August, 2024

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

                                                                                Board Sr.No.:-4

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          FAMILY COURT APPEAL NO. 67 OF 2022

 Karunakar Shetty                                       ....APPELLANT
            V/S
 Shanta Chandappa Alva                                ....RESPONDENT

Adv Disha Shetty for Appellant/Husband Adv R.M.Bhandari, for Respdt./wife Mr Karunakar Shetty, Appellant/Husband is present in court

CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 16th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

 
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