The Chief Officer, Municipal Council, ... vs Najmoddin Habiboddin Shaikh (Died) Thr ...
2024 Latest Caselaw 24016 Bom

Bombay High Court

The Chief Officer, Municipal Council, ... vs Najmoddin Habiboddin Shaikh (Died) Thr ... on 14 August, 2024

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                                                      ca7503.22.odt

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

             972 CIVIL APPLICATION NO. 7504 OF 2022
                        IN FAST/7145/2020

The Chief Officer, Municipal Council,
Tuljapur                                       ....Applicant

VERSUS

Najmoddin Habiboddin Shaikh
(Deceased) through LRs & others                .....Respondents

.....
Mr. K. K. Kulkarni, Advocate for Applicant.
Mr. P. D. Patil, AGP for the State.
Mr. P. B. Rakhunde, Advocate for Respondent Nos. 1 to 4.

                              CORAM : S. G. CHAPALGAONKAR, J.

DATE :14th AUGUST, 2024.

PER COURT :

1. Heard.

2. Issue notice to Respondents returnable on 09.10.2024.

Learned AGP waives service of notice on behalf of Respondent Nos. 1

and 5. Learned counsel Mr. Rakhude waives service of notice on

behalf of Respondent Nos. 1 to 4.

3. Considering the submissions advanced, till the next date,

there shall be ad-interim stay to the judgment and award under

ca7503.22.odt

challenge subject to condition that the Applicant deposits entire

amount of award within a period of 8 weeks with the Registry of this

Court.

( S. G. CHAPALGAONKAR) Judge

dyb